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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980

(1)The Sarpanch of the Grama Panchayat in respect of persons residing within the jurisdiction of the Grama Panchayat concerned.[1(a) Chairman of the Municipality/Notified Area Council and Mayor of Municipal Corporation.] [Inserted vide Orissa Gazette Extraordinary No.1714 dated 5.12.2006.]