Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Rajasthan - Subsection Section 106(2) in Rajasthan Co-operative Societies Rules, 2003 (2)The charges to be levied for the supply of such certified copies shall not exceed the amounts specified in rule 112.
