Calcutta High Court
Skipper Furnishing Private Limited vs Anubandh Financial Services Private ... on 5 May, 2026
Author: Debangsu Basak
Bench: Debangsu Basak
OCD-1
IN THE HIGH COURT AT CALCUTTA
COMERCIAL DIVISION
ORIGINAL SIDE
APDT/10/2026
WITH
CS-COM/697/2024
IA NO: GA-COM/1/2026
SKIPPER FURNISHING PRIVATE LIMITED
VS
ANUBANDH FINANCIAL SERVICES PRIVATE LIMITED AND ANOTHER
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
AND
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date : May 5, 2026.
Appearance:
Mr. Anirban Ray, Sr. Adv.
Mr. Debdut Mukherjee, Adv.
Mr. Nikunj Berlia, Adv.
Mr. Varun Kothari, Adv.
Mrs. Urvashi Jain, Adv.
...for the appellant.
Mr. Aniruddha Mitra, Sr. Adv.
Mr. Deep Nath Chowdhury, Adv.
Mr. Debraj Sahu, Adv.
Ms. Jyoti Routh, Adv.
Mr. Bhaskar Dwivedi, Adv.
Mr. Tamoghna Saha, Adv.
...for the respondents.
The Court: Leave granted to the appellant to file a supplementary affidavit incorporating the plaint of the suit.
List the appeal on May 6, 2026.
(DEBANGSU BASAK, J.) (MD. SHABBAR RASHIDI, J.) KB AR (CR)