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[Cites 0, Cited by 1] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(1) in Andhra Pradesh Universities Act, 1991

(1)There shall be constituted a Selection Committee in regard to the appointment of professors, Associate Professors and Assistant Professors which shall consist of the following, namely,
(i)the Vice-Chancellor;
(ii)three experts from outside the University to be nominated by the Vice-Chancellor from out of panel prepared every year by the Board of Studies and approved by the Executive Council of whom at least two shall be present in the Selection Committee;
(iii)Chairman of the Board of Studies concerned;
(iv)Head of the Department;
Provided that no person shall participate in the meetings of the selection committee for any appointment if he or his near relative is candidate for that appointment;Provided further that no teacher holding a post lower in rank than the one to which appointment is to be made, shall be a member of selection committee.