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[Section 3]
[Entire Act]
Union of India - Subsection
Section 3(1) in The Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013
| (i) | Cabinet Secretary | Chairperson |
| (ii) | Secretary, Department of Personnel and Training | Member |
| (iii) | Secretary, Department of Legal Affairs | Member |
| (iv) | Chairman , Public Enterprises Selection Board, (only for theselection of Member, Warehousing Development and RegulatoryAuthority) | Member |
| (v) | Secretary, Department of Food and Public Distribution | Member Secretary |