Madhya Pradesh High Court
Vikram Singh Rajpoot vs Prathmik Krishi Sakh Sahkari Sanstha ... on 8 April, 2022
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1715 of 2020 (VIKRAM SINGH RAJPOOT Vs PRATHMIK KRISHI SAKH SAHKARI SANSTHA MARYASIT DIGUWAN THR. AND OTHERS) Dated : 08-04-2022 None for the petitioner.
Adjourned.
(MILIND RAMESH PHADKE) JUDGE Van VANDANA VERMA 2022.04.08 17:47:24 -07'00'