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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(11) in The Orissa Staff Selection Commission Rules, 1993

(11)The Secretary shall be responsible for carrying out the entire process of conducting the recruitment examinations including appointment of the question setters/examiners, obtaining question papers, keeping them in safe custody, ensuring the identity of the candidates, timely supply of question papers to the different centres, proper invigilation, safe custody of answer books, tabulation of marks obtained by the candidates in such examinations and publishing the results [under the supervision of the Chairman.] [Substituted vide Orissa Gazette Extraordinary No. 1018 dated 16.7.1999.]