Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A(1)] [Section 6A] [Entire Act] Union of India - Subsection Section 6A(1)(C) in The Provident Funds Act, 1925 (C)has to undertake work involving liaison or contact with the offices or officers of Central Government,