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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xx) in Rajasthan Panchayati Raj Rules, 1996

(xx)"Treasury" shall include Sub-treasury and where a Panchayat keeps its funds in a post office or a branch of a Nationalised bank/Scheduled bank/Gramin Vikas bank, it shall also include such post office or branch of the bank;