Chattisgarh High Court
Dmb Infratech Private Limited vs Principal Commissioner 59 ... on 8 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 184 of 2018
DMB Infratech Private Limited Versus Principal Commissioner
08/10/2018 Shri Vinay Kumar Jain and Shri Alankar Singh
Thakur, counsel for the petitioner.
Shri Maneesh Sharma, counsel for the respondent.
Learned counsel for the Revenue would submit that the writ petition is premature as it challenges show cause notice.
Let short return be filed by the respondent within 3 weeks.
List immediately thereafter.
Sd/-
Judge (Prashant Kumar Mishra) Barve