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Chattisgarh High Court

Dmb Infratech Private Limited vs Principal Commissioner 59 ... on 8 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                           WPT No. 184 of 2018

   DMB Infratech Private Limited Versus Principal Commissioner




08/10/2018             Shri Vinay Kumar Jain and Shri Alankar Singh
             Thakur, counsel for the petitioner.
                       Shri Maneesh Sharma, counsel for the respondent.

Learned counsel for the Revenue would submit that the writ petition is premature as it challenges show cause notice.

Let short return be filed by the respondent within 3 weeks.

List immediately thereafter.

Sd/-

Judge (Prashant Kumar Mishra) Barve