Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2)(j) in The Bihar and Orissa Aerial Ropeways Act, 1924

(j)for prescribing the duties of the promoter's servants, police officers and magistrates on the occurrence of an accident; and