Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 24 in The U.P. Sahkari Gram Vikas Banks Act, 1964

24. [ Delegation of certain powers by Board. [Substituted by U.P. Act No. 3 of 1979, vide Section 9.]

- The Board may, if it thinks fit, delegate all or any of its powers under Sections 16, 18 and 21 of this Act to any one or more of the office of the Bank.]