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[Cites 0, Cited by 0] [Section 9(1A)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1A)(b) in The Cotton Ginning and Pressing Factories Act, 1925

(b)every structural addition (whether actually attached to any existing structure in the factory or not), the construction of which commenced after the last-mentioned date, shall be constructed in accordance with plans and specifications approved by the prescribed authority: