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[Cites 0, Cited by 0] [Section 92F] [Entire Act]

State of Odisha - Subsection

Section 92F(b) in The Orissa Grama Panchayats Election Rules, 1965

(b)any vehicle, vessel or animal is needed or likely to be needed for the purpose of transport of ballot boxes to or from any polling station, or transport of members of the police force for maintaining order during the conduct of or in connection with such election or other person for performance of any duties in connection with such election; he may be order in writing requisition such premises or vehicles, vessel or animal, as the case may be and may make such further order as may appear to him to be necessary or expedient in connection with such requisitioning :