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Madras High Court

M.Ravindran vs Arumugm on 26 June, 2025

                                                                                      Cont.P.(MD)No.2645 of 2023



                        BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 26.06.2025

                                                       CORAM:

                           THE HONOURABLE MRS.JUSTICE L.VICTORIA GOWRI

                                           Cont.P(MD)No.2645 of 2023
                                                     in
                                           W.P.(MD)No.20577 of 2023

                M.Ravindran                                           ... Petitioner/Petitioner
                                                             Vs.

                1. Arumugm
                   Managing Director,
                  Tamil Nadu State Transport Corporation (Madurai) Ltd.,
                  Bye Pass Road, Madurai -16.

                2. David Salamon
                   General Manager,
                  Tamil Nadu State Transport Corporation (Madurai) Ltd.,
                  Dindigul Region,
                   Dindigul.

                3. Bharna
                   Administrator,
                  Tamil Nadu State Transport Corporation
                     Employees Pension Fund Trust,
                   Thiruvalluvar Illam, Pallavan Salai,
                  Chennai - 2.                           ... Contemnors/Respondents

                PRAYER : Contempt Petition filed under Section 11 of the Contempt of
                Courts Act        1971 to punish the Contemnors/ respondents for committing
                contempt for the willful disobedience of the order in W.P(MD) No.20577 of
                2023 dated 24.08.2023

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https://www.mhc.tn.gov.in/judis             ( Uploaded on: 09/07/2025 07:58:23 pm )
                                                                                             Cont.P.(MD)No.2645 of 2023




                                  For Petitioner                    : Mr.S.Govindan

                                  For Respondents                   : Mr.S.Raja
                                                                      Standing Counsel for R1

                                                                    : Mr.S.C.Herold Singh for R2

                                                               ORDER

This Contempt Petition has been filed complaining of wilful disobedience of the order, dated 24.08.2023 in W.P(MD) No.20577 of 2023 by the respondents.

2. Today, when the matter is taken up for hearing, the learned counsel appearing for the petitioner submitted that the order passed by this Court dated 24.08.2023 in W.P(MD) No.20577 of 2023, is complied with.

3. In view of the same, this Contempt Petition stands closed.




                                                                                                         26.06.2025
                NCC      : Yes / No
                Index    : Yes / No
                Internet : Yes
                LS




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https://www.mhc.tn.gov.in/judis                    ( Uploaded on: 09/07/2025 07:58:23 pm )
                                                                                        Cont.P.(MD)No.2645 of 2023




                To

                1. The Managing Director,

Tamil Nadu State Transport Corporation (Madurai) Ltd., Bye Pass Road, Madurai -16.

2. The General Manager, Tamil Nadu State Transport Corporation (Madurai) Ltd., Dindigul Region, Dindigul.

3. The Administrator, Tamil Nadu State Transport Corporation Employees Pension Fund Trust, Thiruvalluvar Illam, Pallavan Salai, Chennai - 2.

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/07/2025 07:58:23 pm ) Cont.P.(MD)No.2645 of 2023 L.VICTORIA GOWRI, J.

LS Cont.P(MD)No.2645 of 2023 in W.P.(MD)No.20577 of 2023 26.06.2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/07/2025 07:58:23 pm )