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[Cites 0, Cited by 0] [Section 126A(2)] [Section 126A] [Entire Act]

Union of India - Subsection

Section 126A(2)(a) in The Representation of the People Act, 1951

(a)in case of a general election, the period may commence from the beginning of the hours fixed for poll on the first day of poll and continue till half an hour after closing of the poll in all the States and Union territories;