Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(2) in The U.P. Bhoodan Yagna Rules, 1953 (2)A copy of the said list shall be pasted at the Tahsil Notice Board, another shall be fixed at a conspicuous place in the village in which the land donated is situate.
