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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(v) in Meghalaya Rural Employment Guarantee Scheme, 2006

(v)The Block Employment Council and all the line departments concerned and the Registered Societies of repute , SHG federations, and Watershed Committees will be responsible to mobilize and build capacities of the wage-seekers to access their rights and entitlements provided under the Scheme.