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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tripura - Subsection

Section 21(2)(b) in Tripura Board of Secondary Education Act, 1973

(b)require in writing the personal appearance before him of any person accountable for or having the custody or control of, any such document to answer question relating thereto ; and