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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(b) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Rules, 1990

(b)A detailed site plan to a scale of not less than 1-800 showing the proposed layout indicating size of plots, width of the proposed roads, open spaces and amenities provided and type of building to be built, if any; and