Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 208] [Entire Act] Union of India - Subsection Section 208(1) in The Manipur Municipalities Act,1994. (1)The Government may, by notification and subject to the, condition of previous publication, make rules for the purpose of carrying into effect the provisions of this Act.
