Section 26(1) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

[Cites 0, Cited by 0] [Section 26] [Entire Act]

(1)The authorities to audit the accounts of every private school shall be the following, namely: -

Schools	Competent Authority
(1)	(2)
(a) Pre-primary, Primary and Middle Schools.	Deputy Inspector of Schools.
(b) High Schools, Higher Secondary Schools andTeachers' Training Institutes.	Departmental Auditors.

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