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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(1) in The Rajasthan Sales Tax Rules, 1995

(1)Every person who desires to be enrolled as a Sales Tax Practitioner shall apply to the Commissioner stating his name, father's name, age, place of residence, educational qualifications and shall enclose with the application the attested copies of the University certificated alongwith two certificates of character from responsible persons not related to him and every such application shall be accompanied be a fee of Rs. 100/- in court fee stamps.