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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(6)(a) in The West Bengal Panchayat Act, 1973

(a)it shall not be necessary to hold general elections to the newly constituted Gram Panchayat or Gram Panchayats when the terms of office of the members of the former Gram Panchayats within the scope and meaning of sub-section (1) of section 7, do not expire; and