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State of Arunachal Pradesh - Section

Section 19 in Arunachal Pradesh Housing Board Act, 2014

19. Types of Housing or improvement Scheme.

- A Housing or Improvement scheme shall be one or combination of any two or more of the following types or adaptation of any features thereof, namely:-
(a)supply of roofing materials to the villagers.
(b)a building scheme including colonization scheme.
(c)a rehabilitation housing scheme.
(d)a city or town or village expansion scheme.
(e)a road construction or development scheme.
(f)a land development scheme.
(g)a site development and service scheme.