Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] Union of India - Subsection Section 242(1) in The Coal Mines Regulations, 2011 (1)Every tank or reservoir or other dangerous place in or about a mine which has been formed as a result of, or is used in connection with, mining operation, shall be kept securely fenced.
