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Supreme Court - Daily Orders

Sudershan Sareen vs National Small Industries Corp.Ltd on 24 March, 2014

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ITEM NO.37                  COURT NO.10             SECTION XIV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).7014/2014

(From the judgement and order dated 01/11/2013 in     FAO     No.482/2011   of   The
HIGH COURT OF DELHI AT N. DELHI)


SUDERSHAN SAREEN                                     Petitioner(s)

                   VERSUS

NATIONAL SMALL INDUSTRIES CORP.LTD & ANR             Respondent(s)

(With prayer for interim relief )

Date: 24/03/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA

For Petitioner(s)           Mr. Sangram Patnaik, Adv.
                            Mr. Vija Kumar Jha, Adv.
                            For Mr. Satya Mitra Garg,Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed.

|(Neetu Khajuria) |(S.S.R. Krishna) | |Sr.P.A. |Assistant Registrar |