Supreme Court - Daily Orders
Sudershan Sareen vs National Small Industries Corp.Ltd on 24 March, 2014
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ITEM NO.37 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).7014/2014
(From the judgement and order dated 01/11/2013 in FAO No.482/2011 of The
HIGH COURT OF DELHI AT N. DELHI)
SUDERSHAN SAREEN Petitioner(s)
VERSUS
NATIONAL SMALL INDUSTRIES CORP.LTD & ANR Respondent(s)
(With prayer for interim relief )
Date: 24/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Sangram Patnaik, Adv.
Mr. Vija Kumar Jha, Adv.
For Mr. Satya Mitra Garg,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
|(Neetu Khajuria) |(S.S.R. Krishna) | |Sr.P.A. |Assistant Registrar |