Section 25(2)(a) in The Major Port Trusts Act, 1963

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(a) in The Major Port Trusts Act, 1963

(a)[ to the Central Government, where such order is passed by the Chairman; [ Substituted by Act 29 of 1974, Section 11, for Clauses (a), (b) and (c) (w.e.f. 1.2.1975).]

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Union of India - Subsection

Section 25(2)(a) in The Major Port Trusts Act, 1963