Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141E(1)] [Section 141E] [Entire Act] State of Gujarat - Subsection Section 141E(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949 (a)to which private water supply is not furnished from, or which are not connected by means of communication pipes with, any municipal water works, or