Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 233(1)] [Section 233] [Entire Act] Union of India - Subsection Section 233(1)(c) in The Merchant Shipping Act, 1958 (c)any person on board the ship after warning by the master or other officer thereof, molests or continues to molest any passenger;