Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Central Provinces And Berar - Subsection

Section 2(2) in The Berar Laws Act, 1941

(2)The Acts specified in the Third Schedule shall be amended in the manner set forth in the second column of that Schedule.