Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Goa - Subsection Section 18(1) in The Goa, Daman and Diu Barge Tax Act, 1973 (1)No suit, prosecution or other legal proceedings shall lie against any person for anything in good faith done or intended to be done under this Act.
