Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 122 in THE CONSTITUTION (THIRTY-NINTH AMENDMENT) ACT, 1975 122. The Tripura Land Revenue and Land Reforms (Third Amendment Act, 1975 (Tripura Act 3 of 1975).
