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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(d) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(d)the register, books of accounts and records to be maintained by licensees and the manner in which and the period for which they shall be maintained;