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Madhya Pradesh High Court

Baij Nath Prasad vs The State Of Mp on 4 December, 2019

Author: Vishal Mishra

Bench: Vishal Mishra

                                        1                             WP-23970-2019
        The High Court Of Madhya Pradesh
                   WP-23970-2019
                            (BAIJ NATH PRASAD Vs THE STATE OF MP)

1
Gwalior, Dated : 04-12-2019
     Shri S.K. Jain, Advocate for the petitioner.
     Let notice be issued to the respondents on payment of PF within

seven working days by ordinary as well by RAD mode.

(VISHAL MISHRA) JUDGE ar ABDUR RAHMAN 2019.12.05 14:17:33 +05'30'