Madhya Pradesh High Court
Baij Nath Prasad vs The State Of Mp on 4 December, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-23970-2019
The High Court Of Madhya Pradesh
WP-23970-2019
(BAIJ NATH PRASAD Vs THE STATE OF MP)
1
Gwalior, Dated : 04-12-2019
Shri S.K. Jain, Advocate for the petitioner.
Let notice be issued to the respondents on payment of PF within
seven working days by ordinary as well by RAD mode.
(VISHAL MISHRA) JUDGE ar ABDUR RAHMAN 2019.12.05 14:17:33 +05'30'