Supreme Court - Daily Orders
Govindarajulu vs The State Rep By The Sub Inspector Of ... on 14 October, 2022
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.1745 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 28782/2022
GOVINDARAJULU Petitioner(s)
VERSUS
THE STATE REP BY THE SUB INSPECTOR OF POLICE & ANR.Respondent(s)
(FOR ADMISSION and I.R. and IA No.147439/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.147440/2022-EXEMPTION FROM
FILING O.T. and IA No.147441/2022-EXEMPTION FROM SURRENDERING
WITHIN TIME )
Date : 14-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
[IN CHAMBER]
For Petitioner(s) Mr. M.P. Parthiban, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
IA No.147441/2022, which has been filed by the petitioner seeking exemption from surrendering is allowed.
List before the appropriate Bench after two weeks.
(ARUSHI SUNEJA) (RAM SUBHAG SINGH)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2022.10.17
12:25:37 IST
Reason: