Income Tax Appellate Tribunal - Ahmedabad
Shri Madanlal L. Chandak (Shah),, ... vs The Acit, Central Circle-1(1),, ... on 17 January, 2017
IN THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD "B" BENCH AHMEDABAD
BEFORE, SHRI S. S. GODARA, JUDICIAL MEMBER
AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER
M.A. Nos. 168 to 170/Ahd/2014
(in IT(SS)A Nos.423 to 425/Ahd/2012)
(Assessment Years:2007-08 to 2009-10)
ACIT,
Cent. Circle 1(1),
Ahmedabad 380014 Appellant
Vs.
Madanlal L. Chandak (Shah)
3248, Shantinagar Society, Modasa Road,
Dist. Sabarkantha, Talod - 382215 Respondent/Applicant
PAN: AABCM0644E
राज व क ओर से/By Revenue : Shri James Kurian, Sr. D.R.
आवेदक क ओर से/By Assessee : None
सन
ु वाई क तार ख/Date of Hearing : 06.01.2017
घोषणा क तार ख/Date of
Pronouncement : 17.01.2017
ORDER
PER S. S. GODARA, JUDICIAL MEMBER
These three assessee's miscellaneous applications filed u/s.254(2) of the Income Tax Act, 1961; in short "the Act" seek to recall tribunal's M.A. Nos. 168 to 170/Ahd/2014 (ACIT vs. Madanlal L. Chandak (Shah)) A.Ys. 2007-08 to 2009-10 -2- common order dated 02.05.2014 dismissing Revenue's appeal and partly accepting assessee's cross objections filed therein.
.
2. Case called twice. None appears at assessee's behest despite service of RPAD notice dated 11.11.2016. We infer in these facts that the assessee is not interested in prosecuting these miscellaneous applications. We thus quote the decision of the Multiplan (India) (P) Ltd., (38 ITD 320) and dismiss these miscellaneous applications filed by assessee for want of prosecution.
3. As a result, these three miscellaneous applications filed by assessee are dismissed for non prosecution.
[Pronounced in the open Court on this the 17th day of January, 2017.] Sd/- Sd/-
(AMARJIT SINGH) (S. S. GODARA)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Ahmedabad: Dated 17/01/2017
True Copy
S.K.SINHA
आदे श क त ल प अ े षत / Copy of Order Forwarded to:-
1. राज व / Revenue
2. आवेदक / Assessee
3. संबं धत आयकर आयु!त / Concerned CIT
4. आयकर आय! ु त- अपील / CIT (A)
5. )वभागीय ,-त-न ध, आयकर अपील य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6. गाड3 फाइल / Guard file.
By order/आदे श से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद ।