Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 47 in Aircraft Rules, 1937 47. [ Minimum age for holding a license. [Substituted by G.S.R. 1238, dated 8.9.1962.] - The minimum age of a person who is otherwise qualified and to whom a license may be granted shall be as laid down in Schedule II.]
