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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(a) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(a)if the date of such inclusion falls within the last two months of a half-year or four months of a year, not be liable to pay any house-tax in respect thereof for that half-year or year; and