Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 119 in The Oil Mines Regulations, 2017

119. Standards of lighting.

- The owner, agent or manager of every mine shall ensure that the standard of lighting in any specified area or place in a mine is in accordance with the Oil Industry Safety Directorate Recommended Practices, that is, OISD-RP -149 or its revised version.