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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in Adoption Regulations, 2017

(2)receive applications of an Non-Resident Indian or Overseas Citizens of India or a foreigner living abroad through authorized adoption agency or Central Authority or the Government department or the Indian diplomatic mission concerned and process the same in terms of section 59 (5) of the Act;