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Union of India - Section

Section 17 in The Sovereign Gold Bond Scheme

17. Transfer of Gold Bonds.

- The Gold Bonds issued in the form of Stock Certificate are transferable by execution of an Instrument of transfer as in Form `F', in accordance with the provisions of the Government Securities Act, 2006 (38 of 2006) and the Government Securities Regulations, 2007, published in part III, Section 4 of the Gazette of India dated the 1st December 2007.