Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B] [Entire Act] State of Karnataka - Subsection Section 28B(1) in Karnataka Co-Operative Societies Act, 1959 (1)The committee shall make arrangement for election of members of the next committee in accordance with the Act, rules and the bye-laws.
