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State of Odisha - Section

Section 12 in Orissa Sugarcane Area Reservation and Power-crushers and Khandasari Units Licensing Order, 1968

12. Cancellation or suspension of licences.

- The licensing authority may cancel or suspend the licence of a licensee who contravenes any of the conditions of the licence or any order or direction lawfully issued by the licensing authority or who has supplied incorrect information for the grant for renewal of the license.