Section 42(1)(iii) in The Coal Mines Provident Fund Scheme

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Union of India - Subsection

Section 42(1)(iii) in The Coal Mines Provident Fund Scheme

(iii)in Form D(V) or E(V), for members making voluntary contribution under paragraph 27 A in respect of currency period commencing before the 1st of July, 1964, within six weeks from the date of expiration of the currency period together with a statement in duplicate in Form I (V) annexed hereto;

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Union of India - Subsection

Section 42(1)(iii) in The Coal Mines Provident Fund Scheme