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[Cites 0, Cited by 0] [Section 97(10)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(10)(b) in The Navy Act, 1957

(b)at trials for offences against sections 34, 35, 55, 55A, 55C and 56, officers other than officers of the executive branch of the naval service shall not be eligible to sit.