Section 208(3)(ii) in The M.P. Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 208(3)] [Section 208] [Entire Act]

State of Madhya Pradesh - Subsection

Section 208(3)(ii) in The M.P. Motor Vehicles Rules, 1994

(ii)The distance by which the pole or other thing projects beyond the rearmost point of the motor vehicle does not exceed one hundred and eighty-five centimetres; and

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State of Madhya Pradesh - Subsection

Section 208(3)(ii) in The M.P. Motor Vehicles Rules, 1994