Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] NCT Delhi - Subsection Section 19(2) in The Delhi Police (Punishment and Appeal) Rules, 1980 (2)The records may be maintained in Hindi or in English and shall be paged like an ordinary file. An index shall be attached to the first page.
