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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 3 in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

3. Act not to apply in relation to certain employments.

- This Act shall not apply to, -
(a)any employment under the Central Government;
(b)any employment in private sector; and
(c)any employment in domestic service.