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[Cites 0, Cited by 0] [Section 179(2)] [Section 179] [Entire Act]

State of West Bengal - Subsection

Section 179(2)(a) in West Bengal Municipal Act, 1993

(a)the Board of Councilors may, for special reasons, reduce the requirement of width of any projected street; so, however, that the width of any such projected street shall not be less than six metres; and